Union Of India vs M/S Omega Elevators
2021 Latest Caselaw 3641 Tel

Citation : 2021 Latest Caselaw 3641 Tel
Judgement Date : 19 November, 2021

Telangana High Court

Union Of India vs M/S Omega Elevators on 19 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

          I.A.No.1 of 2020 In/And W.A.No.393 of 2020

COMMON JUDGMENT:         (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



      Learned counsel for the appellants prays for withdrawal of

the present writ appeal as also I.A.No.1 of 2020.

      The writ appeal and I.A.No.1 of 2020 are accordingly

dismissed as withdrawn.

      Pending miscellaneous applications, if any, shall stand

closed.


                                           ___________________________
                                              SATISH CHANDRA SHARMA, CJ




                                           ___________________________
                                                   A.RAJASHEKER REDDY, J
19.11.2021

JSU

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