Dr. Gani Krishna Kumar vs The State Of Telangana
2021 Latest Caselaw 3633 Tel

Citation : 2021 Latest Caselaw 3633 Tel
Judgement Date : 19 November, 2021

Telangana High Court

Dr. Gani Krishna Kumar vs The State Of Telangana on 19 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

          I.A.No.1 of 2019 In/And W.A.No.304 of 2019

COMMON JUDGMENT:         (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



      Learned counsel for the appellant prays for withdrawal of

the present writ appeal as also I.A.No.1 of 2019.

      The writ appeal and I.A.No.1 of 2019 are accordingly

dismissed as withdrawn.

      Pending miscellaneous applications, if any, shall stand

closed.


                                           ___________________________
                                              SATISH CHANDRA SHARMA, CJ




                                           ___________________________
                                                   A.RAJASHEKER REDDY, J
19.11.2021

JSU

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