State Bank Of India And 3 Others vs Lella Sasidhar And 2 Others
2021 Latest Caselaw 3603 Tel

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY



                    Writ Appeal No.262 of 2020


JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




        Learned counsel for the appellants is fair enough in

informing this Court that the present appeal has become

infructuous, as it is arising out of a writ petition which

itself has been withdrawn.


        Resultantly,      the      present        writ      appeal        stands

disposed      of     as      infructuous.            The       miscellaneous

applications pending in this writ appeal, if any, shall

stand closed. There shall be no order as to costs.




                                          ___________________________
                                             SATISH CHANDRA SHARMA, CJ




                                          ___________________________
                                                A.RAJASHEKER REDDY, J
18.11.2021

vs