Katukuri Chandra Shekar vs The Branch Manager
2021 Latest Caselaw 3599 Tel

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                             AND
          THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

                               W.A.No.603 of 2021
JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



        The present writ appeal is arising out of the order dated

08.09.2021 passed by the learned Single Judge in W.P.No.19939 of

2020.

        The undisputed facts of the case reveal that the present

appellant/writ petitioner has filed a writ petition for issuance of a

writ, order or direction to the State Bank of India to regularise his

loan account. It was stated by the appellant/writ petitioner that

he obtained a loan of Rs.3,00,000/- from the State Bank of India

and he was not able to pay regular instalments.                              It was further

stated that he was willing to pay the entire loan amount and he

wanted the loan account to be closed.

        Learned counsel appearing for the writ petitioner contended

before the learned Single Judge that appropriate order be passed

directing the respondent to consider the case of the appellant/writ

petitioner for re-structuring the loan and to enable him to clear the

entire loan amount in accordance with Rules. As a prayer was

made by the appellant/writ petitioner himself before the learned

Single Judge, the learned Single Judge disposed of the writ petition

with a liberty to the appellant/writ petitioner to submit a detailed

representation and the Bank has been directed to decide the same

in accordance with law. Meaning thereby, the prayer of the

appellant/writ petitioner has been accepted by the learned Single

Judge. Therefore, this Court does not find any reason to interfere

with the order passed by the learned Single Judge.

Admission is declined. The writ appeal stands dismissed.

Pending miscellaneous applications, if any, shall stand

closed.

___________________________ SATISH CHANDRA SHARMA, CJ

___________________________ A.RAJASHEKER REDDY, J 18.11.2021 JSU