M/S.Safeway Infra, And 2 Others vs Sri.Mohanbeela, And 51 Others
2021 Latest Caselaw 3596 Tel

Citation : 2021 Latest Caselaw 3596 Tel
Judgement Date : 18 November, 2021

Telangana High Court

M/S.Safeway Infra, And 2 Others vs Sri.Mohanbeela, And 51 Others on 18 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                              AND
             THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY


                          WRIT APPEAL No.74 of 2021

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




     Learned counsel for the appellants, on instructions, prays for

withdrawal of the writ appeal.


     Accordingly, the writ appeal is dismissed as withdrawn.


     Miscellaneous petitions, if any, shall stand closed.                         There

shall be no order as to costs.



                                                    __________________________________
                                                    SATISH CHANDRA SHARMA, CJ



                                                          ______________________________
                                                           A. RAJASHEKER REDDY, J


18.11.2021

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