Kyasarla Ramu vs M R. Reddy
2021 Latest Caselaw 3577 Tel

Citation : 2021 Latest Caselaw 3577 Tel
Judgement Date : 18 November, 2021

Telangana High Court

Kyasarla Ramu vs M R. Reddy on 18 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                              AND
             THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY


                         WRIT APPEAL No.498 of 2020

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




     Learned counsel for the appellants has stated before this

Court that the writ appeal has become infructuous.


     Accordingly, the writ appeal is disposed of as infructuous.


     Miscellaneous petitions, if any, shall stand closed.                         There

shall be no order as to costs.



                                                    __________________________________
                                                    SATISH CHANDRA SHARMA, CJ



                                                          ______________________________
                                                           A. RAJASHEKER REDDY, J


18.11.2021

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