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K.Ch. Somayajulu And Another vs Mrs. Yedla Anasuya And Another
2021 Latest Caselaw 3566 Tel

Citation : 2021 Latest Caselaw 3566 Tel
Judgement Date : 18 November, 2021

Telangana High Court

K.Ch. Somayajulu And Another vs Mrs. Yedla Anasuya And Another on 18 November, 2021

Bench: A.Venkateshwara Reddy

      HONOURABLE SRI JUSTICE A.VENKATESHWARA REDDY

                        MACMA.No.2464 of 2019

JUDGMENT:

This appeal is preferred by the appellant-claimant

and the matter was referred to the Lok-Adalat on 11.09.2021 and

award was passed.

In terms of the award passed before Lok-Adalat, this appeal

is disposed of. Pending miscellaneous applications, if any, shall

stand closed.

________________________________ A.VENKATESHWARA REDDY,J 18.11.2021 Nvl

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