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Shriram General Insurance ... vs Dharavath Teja Naik Another
2021 Latest Caselaw 3564 Tel

Citation : 2021 Latest Caselaw 3564 Tel
Judgement Date : 18 November, 2021

Telangana High Court

Shriram General Insurance ... vs Dharavath Teja Naik Another on 18 November, 2021

Bench: A.Venkateshwara Reddy

      HONOURABLE SRI JUSTICE A.VENKATESHWARA REDDY

         CIVIL MISCELLANEOUS APPEAL No.834 of 2017

JUDGMENT:

This appeal is preferred by the appellant-Shriram General

Insurance Company Limited and the matter was referred to

the Lok-Adalat on 10.07.2021. In terms of the award passed

before the Lok-Adalat, the Insurance Company intends to withdraw

the said appeal.

Accordingly, in terms of the award passed before Lok-Adalat,

this appeal is disposed of as withdrawn. Pending miscellaneous

applications, if any, shall stand closed.

________________________________ A.VENKATESHWARA REDDY,J 18.11.2021 Nvl

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