Citation : 2021 Latest Caselaw 3563 Tel
Judgement Date : 18 November, 2021
HONOURABLE SRI JUSTICE A.VENKATESHWARA REDDY
CIVIL MISCELLANEOUS APPEAL No.1191 of 2018
JUDGMENT:
This appeal is preferred by the appellant-Insurance
Company Limited and the matter was referred to
the Lok-Adalat on 10.07.2021. In terms of the award passed
before the Lok-Adalat on 10.07.2021, the Insurance Company
intends to withdraw the said appeal.
Accordingly, in terms of the award passed before Lok-Adalat,
this appeal is disposed of as withdrawn. Pending miscellaneous
applications, if any, shall stand closed.
________________________________ A.VENKATESHWARA REDDY,J 18.11.2021 Nvl
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