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Shriram General Insurance ... vs Yella Goud
2021 Latest Caselaw 3562 Tel

Citation : 2021 Latest Caselaw 3562 Tel
Judgement Date : 18 November, 2021

Telangana High Court

Shriram General Insurance ... vs Yella Goud on 18 November, 2021

Bench: A.Venkateshwara Reddy

      HONOURABLE SRI JUSTICE A.VENKATESHWARA REDDY

          CIVIL MISCELLANEOUS APPEAL No.25 of 2018

JUDGMENT:

This appeal is preferred by the appellant-Insurance

Company Limited and the matter was referred to

the Lok-Adalat, wherein the award was passed on 10.07.2021.

In terms of the award passed before Lok-Adalat, this appeal

is disposed of. Pending miscellaneous applications, if any, shall

stand closed.

________________________________ A.VENKATESHWARA REDDY,J 18.11.2021 Nvl

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