Syed Sadiq vs Rajiv Vidya Mission Ssa
2021 Latest Caselaw 3542 Tel

Citation : 2021 Latest Caselaw 3542 Tel
Judgement Date : 17 November, 2021

Telangana High Court

Syed Sadiq vs Rajiv Vidya Mission Ssa on 17 November, 2021

Bench: Satish Chandra Sharma, A.Rajasheker Reddy

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                              AND
             THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY


                         WRIT APPEAL No.134 of 2018

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




     Learned counsel for the appellants submits that he has no

instructions in the matter.


     In the light of the above submission, the writ appeal is

dismissed for want of prosecution.


     Miscellaneous petitions, if any, shall stand closed.                         There

shall be no order as to costs.



                                                    __________________________________
                                                    SATISH CHANDRA SHARMA, CJ



                                                          ______________________________
                                                           A. RAJASHEKER REDDY, J


17.11.2021

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