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Ch. Lakshmi Narsiah 3 Others vs N. Dattathreyulu 2 Others
2021 Latest Caselaw 3537 Tel

Citation : 2021 Latest Caselaw 3537 Tel
Judgement Date : 17 November, 2021

Telangana High Court
Ch. Lakshmi Narsiah 3 Others vs N. Dattathreyulu 2 Others on 17 November, 2021
Bench: N.Tukaramji
           THE HON'BLE SRI JUSTICE N.TUKARAMJI

MACMA No.804 OF 2014 AND MACMA No.1878 OF 2016

COMMON JUDGMENT:

On perusal of the record, during pendency of the appeals,

the matters were referred to the Lok Adalat and as per the Award

dated 10.07.2021 the parties amicably settled the matter before

the Lok Adalat.

Accordingly, the MACMAs are disposed of, in terms of the

award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in

this appeal shall stand closed.

________________________ JUSTICE N.TUKARAMJI

Date: 17.11.2021 kvrm

 
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