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Syed Zainulla Abedin vs Vema Ashok Kumar
2021 Latest Caselaw 3535 Tel

Citation : 2021 Latest Caselaw 3535 Tel
Judgement Date : 17 November, 2021

Telangana High Court

Syed Zainulla Abedin vs Vema Ashok Kumar on 17 November, 2021

Bench: A.Venkateshwara Reddy

     HON'BLE SRI JUSTICE A. VENKATESHWARA REDDY

                        C.M.A.No.29 of 2021

JUDGMENT:

Heard learned counsel for the appellant.

Perused the letter dated 15.11.2021, submitted in the Registry,

seeking permission to withdraw the appeal, stating that on account of

certain intervening circumstances, the appellant has requested his

counsel to withdraw the subject matter.

Accordingly, this Civil Miscellaneous Appeal is dismissed as

withdrawn. No order as to costs.

Pending miscellaneous applications, if any, shall stand closed.

_______________________________ A. VENKATESHWARA REDDY, J Date: 17.11.2021

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