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National Insurance Company ... vs Allambai Jaipal Reddy And Another
2021 Latest Caselaw 3509 Tel

Citation : 2021 Latest Caselaw 3509 Tel
Judgement Date : 16 November, 2021

Telangana High Court

National Insurance Company ... vs Allambai Jaipal Reddy And Another on 16 November, 2021

Bench: N.Tukaramji

           THE HON'BLE SRI JUSTICE N.TUKARAMJI

                    MACMA No.2993 OF 2009

JUDGMENT:

On perusal of the record, during pendency of the appeal, the

matter was referred to the Lok Adalat, and as per the Award dated

10.07.2021 the appellant has withdrawn the appeal.

Accordingly, the MACMA is disposed of, in terms of the

award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in

this appeal shall stand closed.

________________________ JUSTICE N.TUKARAMJI

Date: 16.11.2021 kvrm

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