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M/S. Bank Of India, Hyderabad Main ... vs M/S. Gomathi Super Market,
2021 Latest Caselaw 3507 Tel

Citation : 2021 Latest Caselaw 3507 Tel
Judgement Date : 16 November, 2021

Telangana High Court

M/S. Bank Of India, Hyderabad Main ... vs M/S. Gomathi Super Market, on 16 November, 2021

Bench: M.Laxman

           THE HON'BLE SRI JUSTICE M. LAXMAN

                     CCCA No.219 of 2001

JUDGMENT:

Since the learned counsel for the respondents/defendants

submitted that the entire debt amount has been paid to the

appellant-bank by respondents/defendants and the mortgage is

also released.

Recording the same, the appeal is closed. No order as to

costs. Miscellaneous petitions, if any, pending in this appeal

shall also stand closed.

_________________ M. LAXMAN, J Date: 16.11.2021 Isn

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