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Smt. Rama Tulasamma vs A. Venkateswarlu
2021 Latest Caselaw 3505 Tel

Citation : 2021 Latest Caselaw 3505 Tel
Judgement Date : 16 November, 2021

Telangana High Court

Smt. Rama Tulasamma vs A. Venkateswarlu on 16 November, 2021

Bench: M.Laxman

             THE HON'BLE S0RI JUSTICE M.LAXMAN



           CITY CIVIL COURT APPEAL NO.273 OF 2001



JUDGMENT:

When the matter is posted for dismissal, there is no

representation from the appellant.

2. Accordingly the appeal is dismissed for non-prosecution. No

order as to costs. As a sequel, the miscellaneous petitions pending

if any shall stand closed.

________________

M.LAXMAN, J

Date: 16.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

CITY CIVIL COURT APPEAL NO.273 OF 2001

Date: 16.11.2021.

Shr.

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