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Muneer Jamal vs Dr.Baliquis Jehan Naidiri ...
2021 Latest Caselaw 3504 Tel

Citation : 2021 Latest Caselaw 3504 Tel
Judgement Date : 16 November, 2021

Telangana High Court

Muneer Jamal vs Dr.Baliquis Jehan Naidiri ... on 16 November, 2021

Bench: M.Laxman

                THE HON'BLE SRI JUSTICE M.LAXMAN



                    SECOND APPEAL NO.211 OF 2012



JUDGMENT:

When the matter is posted for dismissal, there is no representation

from the appellant.

2. Accordingly the appeal is dismissed for non-prosecution. No order

as to costs. As a sequel, the miscellaneous petitions pending if any shall

stand closed.

________________

M.LAXMAN, J

Date: 16.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

SECOND APPEAL NO.211 OF 2012

Date: 16.11.2021.

Shr.

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