Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Mr.Y.Surya Prakash Rao vs Smt.M.Vani
2021 Latest Caselaw 3480 Tel

Citation : 2021 Latest Caselaw 3480 Tel
Judgement Date : 15 November, 2021

Telangana High Court

Mr.Y.Surya Prakash Rao vs Smt.M.Vani on 15 November, 2021

Bench: M.Laxman

              THE HON'BLE SRI JUSTICE M.LAXMAN



                  APPEAL SUIT NO.715 OF 2012



JUDGMENT:

The learned counsel for the appellant submitted that he is not

pressing the appeal.

2. Accordingly, the Appeal is dismissed for as not pressed. No

order as to costs. As a sequel, the miscellaneous petitions pending

if any shall stand closed.

________________

M.LAXMAN, J

Date: 15.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

APPEAL SUIT NO.715 OF 2012

Date: 15.11.2021.

Shr.

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC