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Syed Hamid Hussaini vs Vijaya Bank And 3 Others
2021 Latest Caselaw 3478 Tel

Citation : 2021 Latest Caselaw 3478 Tel
Judgement Date : 15 November, 2021

Telangana High Court

Syed Hamid Hussaini vs Vijaya Bank And 3 Others on 15 November, 2021

Bench: M.Laxman

                THE HON'BLE SRI JUSTICE M.LAXMAN



             CITY CIVIL COUORT APPEAL NO.224 OF 1999



JUDGMENT:

The present appeal is arising out of a bankers money suit and the

appeal is filed by the second defendant.

2. There is no representation from the appellant inspite of the case

being posted under the caption for dismissal.

3. In the said circumstances, the appeal is dismissal for non

prosecution. No order as to costs. Any stay granted earlier, shall stand

vacated and the other miscellaneous petitions pending if any shall stand

closed.

________________

M.LAXMAN, J

Date: 15.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

CITY CIVIL COURT APPEAL NO.224 OF 1999

Date: 15.11.2021.

Shr.

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