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K.V. Ram Mohan vs Shri Shiridhi Sai Baba Sath Sangh
2021 Latest Caselaw 3462 Tel

Citation : 2021 Latest Caselaw 3462 Tel
Judgement Date : 12 November, 2021

Telangana High Court

K.V. Ram Mohan vs Shri Shiridhi Sai Baba Sath Sangh on 12 November, 2021

Bench: M.Laxman

             THE HON'BLE SRI JUSTICE M.LAXMAN



               SECOND APPEAL NO.1254 OF 2012



JUDGMENT:

When the matter is taken up for hearing, there is no

representation from the appellant.

2. Accordingly the appeal is dismissed for non-prosecution. No

order as to costs. As a sequel, the miscellaneous petitions pending

if any shall stand closed.

________________

M.LAXMAN, J

Date: 12.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

SECOND APPEAL NO.1254 OF 2012

Date: 12.11.2021.

Shr.

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K.V. Ram Mohan vs Shri Shiridhi Sai Baba Sath Sangh2021 Latest Caselaw 3462 Tel