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R.Leelavathi, vs S.P.Eshwar Rao,
2021 Latest Caselaw 3458 Tel

Citation : 2021 Latest Caselaw 3458 Tel
Judgement Date : 12 November, 2021

Telangana High Court

R.Leelavathi, vs S.P.Eshwar Rao, on 12 November, 2021

Bench: M.Laxman

                THE HON'BLE SRI JUSTICE M.LAXMAN



                    SECOND APPEAL NO.245 OF 2012



JUDGMENT:

When the matter is posted for dismissal, there is no representation

from the appellant on three occasions.

2. Accordingly the appeal is dismissed for non-prosecution. No order

as to costs. As a sequel, the miscellaneous petitions pending if any shall

stand closed.

________________

M.LAXMAN, J

Date: 12.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

SECOND APPEAL NO.254 OF 2012

Date: 12.11.2021.

Shr.

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