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Kewal Krishan Mendriattadied Per ... vs A. Sudjakar Rao
2021 Latest Caselaw 3456 Tel

Citation : 2021 Latest Caselaw 3456 Tel
Judgement Date : 12 November, 2021

Telangana High Court

Kewal Krishan Mendriattadied Per ... vs A. Sudjakar Rao on 12 November, 2021

Bench: M.Laxman

                THE HON'BLE SRI JUSTICE M.LAXMAN



             CITY CIVIL COURT APPEAL NO.213 OF 2000



JUDGMENT:

The counsel for appellant represented that the matter is settled

outside the Court and seeks permission to withdraw the appeal.

2. Permission is accorded and the Appeal is dismissed as withdrawn.

No order as to costs. As a sequel, the miscellaneous petitions pending if

any shall stand closed.

________________

M.LAXMAN, J

Date: 12.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

CITY CIVIL COURT APPEAL NO.213 OF 2000

Date: 12.11.2021.

Shr.

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