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M/S Sharma Industries, Oil Cotton ... vs The Cotton Corporation Of India ...
2021 Latest Caselaw 3453 Tel

Citation : 2021 Latest Caselaw 3453 Tel
Judgement Date : 12 November, 2021

Telangana High Court

M/S Sharma Industries, Oil Cotton ... vs The Cotton Corporation Of India ... on 12 November, 2021

Bench: M.Laxman

       THE HONOURABLE SRI JUSTICE M.LAXMAN

               APPEAL SUIT No.1101 of 1998

JUDGMENT:

The learned counsel for the appellant stated that the

appellant is not pressing the present appeal and seeks

permission of this Court to withdraw the appeal.

Permission is granted and the Appeal Suit is dismissed

as withdrawn. There shall be no order as to costs.

Miscellaneous petitions, if any, pending, shall stand closed.

________________ M.LAXMAN, J Date: 12.11.2021 TJMR

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