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G. Tirupathi Reddy vs P. Balakrishna Murthy Another
2021 Latest Caselaw 3452 Tel

Citation : 2021 Latest Caselaw 3452 Tel
Judgement Date : 12 November, 2021

Telangana High Court
G. Tirupathi Reddy vs P. Balakrishna Murthy Another on 12 November, 2021
Bench: N.Tukaramji
           THE HON'BLE SRI JUSTICE N.TUKARAMJI

                     MACMA No.163 OF 2015

JUDGMENT:

On perusal of the record, during pendency of the appeal, the

matter was referred to the Lok Adalat, and as per the Award dated

11.09.2021 the parties amicably settled the matter before the Lok

Adalat.

Accordingly, the MACMA is disposed of, in terms of the

award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in

this appeal shall stand closed.

________________________ JUSTICE N.TUKARAMJI

Date: 12.11.2021 kvrm

 
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