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Bajaj Allianz General Insurance ... vs Y Dhana Laxmi Dhanamma, ...
2021 Latest Caselaw 3451 Tel

Citation : 2021 Latest Caselaw 3451 Tel
Judgement Date : 12 November, 2021

Telangana High Court

Bajaj Allianz General Insurance ... vs Y Dhana Laxmi Dhanamma, ... on 12 November, 2021

Bench: N.Tukaramji

           THE HON'BLE SRI JUSTICE N.TUKARAMJI

                    MACMA No.3336 OF 2014

JUDGMENT:

On perusal of the record, during pendency of the appeal, the

matter was referred to the Lok Adalat, and as per the Award dated

11.09.2021 the appellant has withdrawn the appeal.

Accordingly, the MACMA is disposed of, in terms of the

award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in

this appeal shall stand closed.

________________________ JUSTICE N.TUKARAMJI

Date: 12.11.2021 kvrm

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