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The Apsrtc vs Smt. Dasari Sulochanamma
2021 Latest Caselaw 3448 Tel

Citation : 2021 Latest Caselaw 3448 Tel
Judgement Date : 12 November, 2021

Telangana High Court

The Apsrtc vs Smt. Dasari Sulochanamma on 12 November, 2021

Bench: N.Tukaramji

           THE HON'BLE SRI JUSTICE N.TUKARAMJI

                    MACMA No.3538 OF 2011

JUDGMENT:

On perusal of the record, during pendency of the appeal, the

matter was referred to the Lok Adalat, and as per the Award dated

11.09.2021 the parties amicably settled the matter before the Lok

Adalat.

Accordingly, the MACMA is disposed of, in terms of the

award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in

this appeal shall stand closed.

________________________ JUSTICE N.TUKARAMJI

Date: 12.11.2021 kvrm

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