Citation : 2021 Latest Caselaw 3444 Tel
Judgement Date : 12 November, 2021
THE HON'BLE SRI JUSTICE N.TUKARAMJI
MACMA No.4247 OF 2008
JUDGMENT:
On perusal of the record, during pendency of the appeal, the
matter was referred to the Lok Adalat, and as per the Award dated
10.07.2021 the appellant has withdrawn the appeal.
Accordingly, the MACMA is disposed of, in terms of the
award passed by the Lok Adalat. No order as to costs.
Consequently, miscellaneous petitions, if any, pending in
this appeal shall stand closed.
________________________ JUSTICE N.TUKARAMJI
Date: 12.11.2021 kvrm
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