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Malishetti Soma Narayana vs Kotha Mani
2021 Latest Caselaw 3367 Tel

Citation : 2021 Latest Caselaw 3367 Tel
Judgement Date : 10 November, 2021

Telangana High Court
Malishetti Soma Narayana vs Kotha Mani on 10 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                      AND
         THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

             I.A.No.2 of 2020 In/And W.A.No.259 of 2020

COMMON JUDGMENT:          (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



      On 11.08.2021, there was no appearance on behalf of the

appellant.    Today also, there is no appearance on behalf of the

appellant even in the second round.

      Therefore, both I.A.No.2 of 2020 as well as the writ appeal

are dismissed for want of prosecution.

      The miscellaneous applications pending in this writ appeal,

if any, shall stand closed.


                                            ___________________________
                                               SATISH CHANDRA SHARMA, CJ




                                            ___________________________
                                                    A.RAJASHEKER REDDY, J
10.11.2021

JSU

 
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