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Palvai Datta Narender Reddy vs The State Bank Of Hyderabad
2021 Latest Caselaw 3366 Tel

Citation : 2021 Latest Caselaw 3366 Tel
Judgement Date : 10 November, 2021

Telangana High Court

Palvai Datta Narender Reddy vs The State Bank Of Hyderabad on 10 November, 2021

Bench: M.Laxman

                THE HON'BLE SRI JUSTICE M.LAXMAN



                    APPEAL SUIT NO.1255 OF 2001



JUDGMENT:

The present appeal has been directed against the banker suit filed

for recovery of money. The appeal is filed by the defendants in the suit

and the appeal is of 2001. There is no representation from the

appellants when the matter is posted for dismissal.

2. Accordingly, the Appeal is dismissed for non prosecution. No order

as to costs. As a sequel, the miscellaneous petitions pending if any shall

stand closed.

________________

M.LAXMAN, J

Date: 10.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

APPEAL SUIT NO.1255 OF 2001

Date: 10.11.2021.

Shr.

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