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S.Rajeshwar Rao Anr vs Sudati Amruthamma 2 Ors
2021 Latest Caselaw 3363 Tel

Citation : 2021 Latest Caselaw 3363 Tel
Judgement Date : 10 November, 2021

Telangana High Court

S.Rajeshwar Rao Anr vs Sudati Amruthamma 2 Ors on 10 November, 2021

Bench: M.Laxman

             THE HON'BLE SRI JUSTICE M.LAXMAN



                 APPEAL SUIT NO.1385 OF 1999



JUDGMENT:

When the appeal is taken up, there is no representation from

the appellants in spite of the case being posted for dismissal.

2. Accordingly, the Appeal is dismissed for non prosecution. No

order as to costs. As a sequel, the miscellaneous petitions pending

if any shall stand closed.

________________

M.LAXMAN, J

Date: 10.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

APPEAL SUIT NO.1385 OF 1999

Date: 10.11.2021.

Shr.

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S.Rajeshwar Rao Anr vs Sudati Amruthamma 2 Ors2021 Latest Caselaw 3363 Tel