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G. Rajendranath Goud, vs The State Of A.P., Rep By Principal ...
2021 Latest Caselaw 3355 Tel

Citation : 2021 Latest Caselaw 3355 Tel
Judgement Date : 10 November, 2021

Telangana High Court
G. Rajendranath Goud, vs The State Of A.P., Rep By Principal ... on 10 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy

The Hon'ble The Chief Justice Satish Chandra Sharma and The Hon'ble Sri Justice A. Rajasheker Reddy Writ Appeal No.190 of 2006

Judgment: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

Learned counsel for the appellants submits that the Writ

Appeal has become infructuous.

Recording the above, the Writ Appeal is disposed of as

infructuous.

Consequently, Interlocutory Applications, pending if any,

stand dismissed.

_______________________ Satish Chandra Sharma, CJ

____________________ A. Rajasheker Reddy, J Date:10.11.2021 lur

 
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