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Kanaparthi Venkataiah vs Manthena Venkoba
2021 Latest Caselaw 3330 Tel

Citation : 2021 Latest Caselaw 3330 Tel
Judgement Date : 9 November, 2021

Telangana High Court

Kanaparthi Venkataiah vs Manthena Venkoba on 9 November, 2021

Bench: M.Laxman

       THE HONOURABLE SRI JUSTICE M.LAXMAN

              SECOND APPEAL No.91 of 2013

JUDGMENT:

When the matter was taken up for hearing on

29.10.2021, none appeared for the appellant, and hence, the

matter was directed to be posted today under the caption 'for

dismissal. In spite of posting the matter today under the

caption 'for dismissal', there is no representation for the

appellant. It appears that the appellant is not evincing any

interest in prosecuting the case.

Therefore, the appeal is dismissed for non-prosecution.

There shall be no order as to costs. Miscellaneous petitions,

if any, pending, shall stand closed.

________________ M.LAXMAN, J Date: 09.11.2021 TJMR

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