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Mohammad Abdul Hannan vs Mrs. Minu Raza
2021 Latest Caselaw 3322 Tel

Citation : 2021 Latest Caselaw 3322 Tel
Judgement Date : 9 November, 2021

Telangana High Court

Mohammad Abdul Hannan vs Mrs. Minu Raza on 9 November, 2021

Bench: M.Laxman

             THE HON'BLE SRI JUSTICE M.LAXMAN



               SECOND APPEAL NO.1074 OF 2012



JUDGMENT:

When the appeal is taken up, the counsel for appellant

submitted that he is not pressing the appeal and therefore prayed

to dismiss the said appeal.

2. Recording the above submission, the Second Appeal is

dismissed as withdrawn. No order as to costs. As a sequel, the

miscellaneous petitions pending if any shall stand closed.

________________

M.LAXMAN, J

Date: 09.11.2021.

Shr.

THE HON'BLE SRI JUSTICE M.LAXMAN

SECOND APPEAL NO.1074 OF 2012

Date: 09.11.2021.

Shr.

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