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Sri.T.Kishan Singh vs The State Of Telangana And 5 Others
2021 Latest Caselaw 3320 Tel

Citation : 2021 Latest Caselaw 3320 Tel
Judgement Date : 9 November, 2021

Telangana High Court
Sri.T.Kishan Singh vs The State Of Telangana And 5 Others on 9 November, 2021
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
      The Hon'ble The Chief Justice Satish Chandra Sharma
                                    and
          The Hon'ble Sri Justice A. Rajasheker Reddy
                  Writ Appeal Nos.66 & 68 of 2020

Common Judgment: (Per the Hon'ble the Chief Justice Satish Chandra Sharma)

        Learned counsel for the appellants prays to withdraw

the Writ Appeals on the ground that respondent

No.4/Tahsildar has already passed an order in these matters.

2. Prayer is allowed.

3. Writ Appeals are, accordingly, dismissed as withdrawn.

Consequently, Interlocutory Applications, pending if

any, stand dismissed.

_______________________ Satish Chandra Sharma, CJ

____________________ A. Rajasheker Reddy, J 09.11.2021 lur

 
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