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The Managing Director vs B Urmila
2021 Latest Caselaw 3319 Tel

Citation : 2021 Latest Caselaw 3319 Tel
Judgement Date : 9 November, 2021

Telangana High Court

The Managing Director vs B Urmila on 9 November, 2021

Bench: N.Tukaramji

           THE HON'BLE SRI JUSTICE N.TUKARAMJI

                    MACMA No.1847 OF 2015

JUDGMENT:

A perusal of the record is showing that during pendency of

the appeal, the matter was referred to the Lok Adalat and as per

the Award dated 11.09.2021 the parties amicably settled the

matter before the Lok Adalat.

Accordingly, the MACMAs are disposed of, in terms of the

award passed by the Lok Adalat. No order as to costs.

Consequently, miscellaneous petitions, if any, pending in

this appeal shall stand closed.

________________________ JUSTICE N.TUKARAMJI

Date: 09.11.2021 kvrm

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