A.Narasimha Reddy, vs Shaik Baba,
2021 Latest Caselaw 987 Tel

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

        CIVIL REVISION PETITION No. 2424 of 2017

ORDER:

This Civil Revision Petition is filed questioning the order

dated 23.03.2017 dismissing I.A.No.285 of 2016 in O.S.No.26 of

2013 on the file of the Principal Junior Civil Judge, Sangareddy.

It is to be noted that as per the status report of the Junior

Civil Judge, Sangareddy, the said suit itself came to be dismissed

for default by the Court below vide judgment dated 05.07.2017.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 25th MARCH, 2021.

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