Syed Z.Ahmed vs State Of Tg,Prl.Scy,Home,Hyd, 6
2021 Latest Caselaw 931 Tel

Citation : 2021 Latest Caselaw 931 Tel
Judgement Date : 23 March, 2021

Telangana High Court

Syed Z.Ahmed vs State Of Tg,Prl.Scy,Home,Hyd, 6 on 23 March, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.7
      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                          W.A.No.542 of 2017

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Pursuant to the order dated 12.02.2021, on which date the

present appeal was directed to be listed for dismissal, learned counsel

for the appellant enters appearance and states on instructions from his

client that he does not wish to pursue the present appeal any further.

2. The present appeal is accordingly disposed of as not pressed

along with the pending applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J

23.03.2021 JSU

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