Sri D. Venkateshwar Rao vs Smt. Gutta Radhamma
2021 Latest Caselaw 737 Tel

Citation : 2021 Latest Caselaw 737 Tel
Judgement Date : 8 March, 2021

Telangana High Court

Sri D. Venkateshwar Rao vs Smt. Gutta Radhamma on 8 March, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.2
      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                            C.A.No.3 of 2015

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


       With the consent of the parties, the present contempt appeal is

closed along with the pending applications, if any, with liberty granted

to the respondent to pursue E.P.No.85 of 2015 pending before the

learned Senior Civil Judge, Khammam.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J

08.03.2021 JSU

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