Smt.Jyoti Meery Jyoti vs Mr.Rajesh Arpalliwar
2021 Latest Caselaw 685 Tel

Citation : 2021 Latest Caselaw 685 Tel
Judgement Date : 3 March, 2021

Telangana High Court

Smt.Jyoti Meery Jyoti vs Mr.Rajesh Arpalliwar on 3 March, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.55

       THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                  AND
       THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

                         F.C.A.No.20 of 2005

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)

1.

Learned counsel for the appellant states that he has obtained

instructions from his client to the effect that she does not wish to press

the present appeal.

2. The present appeal is accordingly disposed of along with the

pending applications, if any.

_________________ HIMA KOHLI, CJ

______________________ B. VIJAYSEN REDDY, J 03.03.2021 Lrkm

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