Kasula Rathnasri, Medak Dist And ... vs Archana Tantia, Secunderabad
2021 Latest Caselaw 1020 Tel

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

        CIVIL REVISION PETITION No. 5527 of 2017

ORDER:

This Civil Revision Petition is filed questioning the order

dated 22.09.2017 dismissing I.A.No.380 of 2017 in O.S.No.181

of 2017 on the file of V Additional Junior Civil Judge,

Kukatpally at Miyapur.

It is to be noted that as per the status report of the Junior

Civil Judge, Kukatpally, the said suit itself came to be dismissed

for default by the Court below vide judgment dated 14.08.2019.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 30th MARCH, 2021.

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