Mrs. Baneeya Bee vs Sk. Mastan
2021 Latest Caselaw 1015 Tel

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

        CIVIL REVISION PETITION No. 5023 of 2017

ORDER:

This Civil Revision Petition is filed questioning the action

of the learned Senior Civil Judge, Bodhan in not disposing of

O.S.No.2 of 2015.

It is to be noted that as per the status report of the Senior

Civil Judge, Bodhan, the said suit itself came to be decreed by the

Court below vide judgment dated 28.01.2020.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 30th MARCH, 2021.

kdl This Civil Revision Petition is filed questioning the action of the

learned Principal Junior Civil Judge, Karimnagar in not disposing of

I.A.No.5 of 2017 in O.S.No.588 of 2012.