K Shashikant, Secunderabad vs Ajay Kankaria, Hyd Fourteen ...
2021 Latest Caselaw 1014 Tel

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

        CIVIL REVISION PETITION No. 4749 of 2017

ORDER:

This Civil Revision Petition is filed questioning the docket

order dated 08.08.2017 dismissing I.A.No.467 of 2017 in

O.S.No.2415 of 2007 on the file of VIII Additional Senior Civil

Judge, Ranga Reddy District at L.B.Nagar.

It is to be noted that as per the status report of the Senior

Civil Judge, Ranga Reddy, the said suit itself came to be

dismissed by the Court below vide judgment dated 05.03.2018.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 30th MARCH, 2021.

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