Sunday, 12, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S Vins Bioproduct Pvt. Ltd., vs M/S Mastana Constructions ...
2021 Latest Caselaw 1013 Tel

Citation : 2021 Latest Caselaw 1013 Tel
Judgement Date : 30 March, 2021

Telangana High Court
M/S Vins Bioproduct Pvt. Ltd., vs M/S Mastana Constructions ... on 30 March, 2021
Bench: Challa Kodanda Ram
  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

        CIVIL REVISION PETITION No. 4744 of 2017

ORDER:

This Civil Revision Petition is filed questioning the order

dated 21.08.2017 dismissing I.A.No.1050 of 2017 in O.S.No.274

of 2011 on the file of XI Additional Chief Judge, City Civil

Courts, Hyderabad.

It is to be noted that as per the status report of the Chief

Judge, City Civil Courts, Hyderabad, the said suit itself came to

be decreed partly by the Court below vide judgment dated

07.03.2018.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

However, it is made clear that if any of the parties desire to be

heard, liberty is given to them to file an Application to revive the

Revision and on filing such Application, the matter would be

heard on merits.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 30th MARCH, 2021.

kdl

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter