Citation : 2021 Latest Caselaw 1012 Tel
Judgement Date : 30 March, 2021
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
CIVIL REVISION PETITION No. 4663 of 2017
ORDER:
This Civil Revision Petition is filed questioning the docket
order dated 28.06.2017 allowing I.A.No.921 of 2016 in
O.S.No.731 of 2010 on the file of III Additional District Judge,
Ranga Reddy at L.B.Nagar.
It is to be noted that as per the status report of the District
Judge, Ranga Reddy, the said suit itself came to be decreed by
the Court below vide judgment dated 14.10.2019.
In those circumstances, nothing survives for adjudication in
this Civil Revision Petition.
Accordingly, this Civil Revision Petition is closed.
However, it is made clear that if any of the parties desire to be
heard, liberty is given to them to file an Application to revive the
Revision and on filing such Application, the matter would be
heard on merits.
Miscellaneous applications, if any pending, shall stand
closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J 30th MARCH, 2021.
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