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Reliance General Insurance Co Ltd vs Syed Salma 2 Others
2021 Latest Caselaw 1840 Tel

Citation : 2021 Latest Caselaw 1840 Tel
Judgement Date : 24 June, 2021

Telangana High Court

Reliance General Insurance Co Ltd vs Syed Salma 2 Others on 24 June, 2021

Bench: Challa Kodanda Ram

       THE HON' BLE SRI JUSTICE CHALLA KODANDA RAM

                     C.M.A.No. 1039 of 2013

JUDGMENT :

Learned counsel for the appellant Sri N. Mohan Krishna has

circulated the letter dated 22.06.2021 to the Registry to list the

Appeal under the caption 'for withdrawal', hence, it is listed today.

As requested, the learned counsel is permitted to withdraw

the Appeal and is accordingly, dismissed. No costs.

Miscellaneous petitions, if any pending, shall stand closed.

____________________________ CHALLA KODANDA RAM, J 24th June 2021

ksld

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