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M/S Sri Kalyana Chakravarthy ... vs P.Prabhakar Rao, Hyderabad Anr
2021 Latest Caselaw 1832 Tel

Citation : 2021 Latest Caselaw 1832 Tel
Judgement Date : 23 June, 2021

Telangana High Court
M/S Sri Kalyana Chakravarthy ... vs P.Prabhakar Rao, Hyderabad Anr on 23 June, 2021
Bench: Challa Kodanda Ram
  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

       CIVIL MISCELLANEOUS APPEAL No. 722 of 2015

JUDGMENT:

Sri Burugula Dinakar, learned counsel representing

Sri Gopala Kirshna Kalanidhi, learned counsel for the appellant,

submits that the dispute between the parties has been settled

outside the Court, as such, he has been instructed not to press this

CMA.

Recording the above, this CMA is dismissed as not pressed.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 23rd JUNE, 2021.

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