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Mr.A.Ramachandra Babu vs The Sbi Hyd Circle Staff Coop ...
2021 Latest Caselaw 1809 Tel

Citation : 2021 Latest Caselaw 1809 Tel
Judgement Date : 23 June, 2021

Telangana High Court

Mr.A.Ramachandra Babu vs The Sbi Hyd Circle Staff Coop ... on 23 June, 2021

Bench: Challa Kodanda Ram

      THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                       C.M.A. No. 3961 of 2003

JUDGMENT:

Challenging the order dated 23.06.2003 passed by the

learned XIII Additional Chief Judge (F.T.C.), City Civil Court,

Hyderabad in I.A.No.3517 of 2002 in O.S.No.394 of 2002, the

appellant filed this Appeal.

The information gathered from the learned XIII Additional

Chief Judge (F.T.C.), City Civil Court, Hyderabad discloses that the

suit itself came to be decreed on 21.08.2006.

In that view of the matter, nothing survives in this Civil

Revision Petition.

The Civil Revision Petition is accordingly dismissed as

infructuous.

Miscellaneous petitions, if any pending, shall stand disposed

of. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J Dt: 23.06.2021

kdl

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