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Jaitharam Krishna Reddy vs Jaitharam Narasimha Reddy
2021 Latest Caselaw 1780 Tel

Citation : 2021 Latest Caselaw 1780 Tel
Judgement Date : 22 June, 2021

Telangana High Court
Jaitharam Krishna Reddy vs Jaitharam Narasimha Reddy on 22 June, 2021
Bench: M.S.Ramachandra Rao, T.Vinod Kumar
  HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

AND HONOURABLE SRI JUSTICE T.VINOD KUMAR

C.M.A. No.116 of 2021

JUDGMENT: (Per Hon'ble Sri Justice M.S. Ramachandra Rao)

Learned counsel for appellants seek to withdraw this Appeal

with liberty to avail appropriate remedy.

Granting liberty as sought, this Appeal is dismissed as

withdrawn. No costs.

Consequently, miscellaneous petitions, pending if any, shall

stand closed.

____________________________ M.S. RAMACHANDRA RAO, J

___________________ T.VINOD KUMAR, J Date: 22-06-2021 Vsv

 
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