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Smt.Danla Mallamma 3 Ors vs Mr.Syed Yousuf Ali 2 Ors
2021 Latest Caselaw 1658 Tel

Citation : 2021 Latest Caselaw 1658 Tel
Judgement Date : 16 June, 2021

Telangana High Court

Smt.Danla Mallamma 3 Ors vs Mr.Syed Yousuf Ali 2 Ors on 16 June, 2021

Bench: Challa Kodanda Ram

              HON'BLE SRI JUSTICE S. RAVI KUMAR



        CIVIL MISCELLANEOUS APPEAL No.2808 of 2004

JUDGMENT:

No representation is made on behalf of appellants though the matter is listed under the caption 'for dismissal'. It seems that appellants are not interested to prosecute this case.

2. Hence, the civil miscellaneous appeal is dismissed for non- prosecution. No costs.

3. Miscellaneous Petitions, if any, shall stand closed.

__________________

S. RAVI KUMAR, J

30th March 2015.

mar

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Smt.Danla Mallamma 3 Ors vs Mr.Syed Yousuf Ali 2 Ors
2021 Latest Caselaw 1658 Tel

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Smt.Danla Mallamma 3 Ors vs Mr.Syed Yousuf Ali 2 Ors2021 Latest Caselaw 1658 Tel

LatestLaws Partner Event : Media

Smt.Danla Mallamma 3 Ors vs Mr.Syed Yousuf Ali 2 Ors
2021 Latest Caselaw 1658 Tel