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Nalimela Padmala Bai, vs Nalimela Potha Reddy Died
2021 Latest Caselaw 1657 Tel

Citation : 2021 Latest Caselaw 1657 Tel
Judgement Date : 16 June, 2021

Telangana High Court

Nalimela Padmala Bai, vs Nalimela Potha Reddy Died on 16 June, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                SECOND APPEAL No. 2 of 2020

JUDGMENT:

Learned counsel for appellants seeks permission of this

Court to withdraw this Second Appeal, as, the dispute between

the parties has been settled outside the Court.

Permission is accorded and this Second Appeal is

dismissed as withdrawn.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 16th JUNE, 2021.

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